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[Cites 0, Cited by 3] [Entire Act]

State of Tamilnadu - Section

Section 6 in Annamalai University Act, 2013

6. Officers of the University.

- The University shall consist of the following officers, namely:-
(1)The Chancellor;
(2)The Pro-Chancellor;
(3)The Vice-Chancellor;
(4)The Registrar;
(5)The Deans;
(6)The Finance Officer;
(7)The Controller of Examination; and
(8)Such other persons as may be declared by the statutes to be officers of the University.