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Madhya Pradesh High Court

Commission Of Income Tax-Ii vs S.Goenka Lime & Chemicals & Anr. on 20 February, 2017

                           MCC-1118-2005
     (COMMISSION OF INCOME TAX-II Vs S.GOENKA LIME & CHEMICALS & ANR.)


20-02-2017

Shri Sanjay Lal, learned counsel, who normally appears for the Income Tax Department is directed to take notice of these proceedings and assist the Office for preparation or reconstruction of the record.

List the matter on 15th of March, 2017 before the Registrar J-I. Shri Sanjay Lal or his representative may appear before the said Registrar for assisting in the preparation of record.

  (RAJENDRA MENON)                                         (H.P. SINGH)
  ACTING CHIEF JUSTICE                                       JUDGE




GT