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[Cites 0, Cited by 0] [Section 85] [Entire Act]

Union of India - Subsection

Section 85(1) in THE FINANCE ACT, 2021

(1)by the Assessing Officer, so as to impart greater efficiency, transparency and accountability by—
(a)optimising utilisation of the resources through economies of scale and functional specialisation;
(b)introducing a team-based mechanism with dynamic jurisdiction.