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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(j) in The U.P. (Regulation Of Building Operations) Directions, 1960

(j)"Street or road" means any highway, street, lane, alley, stairway, passageway, footway, squares planes of bridge, whether a thoroughfare or not, over which the public have a right of passage or access and includes all bunds, channels, ditches storm-water, drains, culvert, side walk, traffic island, roadside trees and hedges, retaining walls, fences, barriers and railings within the road lines.