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State of Andhra Pradesh - Section

Section 3 in Andhra Pradesh Private Minority (Aided/Unaided) Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test), Rules, 2005

3. Eligibility Criteria for Admission.

- The eligibility criteria for admission into B.Ed. Courses shall be as mentioned below:
(i)The candidates should be of Indian nationality and should satisfy the Local/Non-Local status requirements as laid down in the Andhra Pradesh Educational Institutions (Regulation of Admissions) Order, 1974 as subsequently amended.
(ii)The candidates should have obtained a Degree from any recognized university in India.
(iii)[ The candidates who have passed the qualifying examination i.e., B.A./ B.Sc./B.Com/B.Sc (Home Science)/ BCA/BBM with an aggregate of 45% marks and above are eligible.] [Substituted by Notification No. G.O.Ms. No. 24, dated 24.3.2006 (w.e.f. 3.2.2005).]
(iv)The candidates possessing B.E./ B.Tech./M.B.B.S./Ag.B.Sc./BVSC/ BHMT/B.Pharmacy Degree and such other professional and job oriented Degree like LLB are not eligible for admission into B.Ed. courses. Candidates possessing Master Degree without undergraduate study are also not eligible for admission.
(v)Candidates should have obtained a merit rank either at Ed.CET or Ed.CET-AC conducted for the academic year concerned and should satisfy the eligibility qualifications prescribed as below for each methodology.
Methodology Eligibility
Mathematics B.A./B.Sc with Mathematics as oneof the group subjects and BCA candidates withMathematics at Intermediate level in optionalMathematics stream
Physical Sciences Candidates with B.Sc., who have studiedPhysics and Chemistry OR allied materialsciences under
  Part-II group subjects. BCA candidates withPhysical Sciences (Physics and Chemistry) at Intermediate levelas group subjects
Biological Sciences candidates with B.Sc/B.Sc (Home Science) whohave studied Botany and Zoology OR allied life science underPart-II group subjects and BCA students with Biological Sciencesbackground at Intermediate with Optional Bio-Sciences.
Social Studies All candidates with B.A./B.Com/B.B.M/B.C.Astudents with Social Sciences background at Intermediate levelas group subjects.
(vi)
(a)Candidates belonging to "OC" and "BC" communities shall secure 35% marks (53/150) in common entrance test to become eligible for admission. However there shall be no minimum qualifying marks in respect of SC/ST candidates for allotment of seats under their own respective categories. Also there shall be no minimum qualifying marks in respect of women candidates who appeared for Mathematics/Physical Science subject for allotment of Seat.
(b)However, the candidates belonging to SC/ST communities and women candidates who appeared for Mathematics/Physical Science subject in Ed.CET, shall secure the minimum qualifying marks of 35% i.e., 53 marks out of 150 in the Ed.CET/Ed.CET-AC to claim a seat under NCC/SP/PHC/CAP quota.
(vii)Candidates should have completed the age of 19 years as on 1st July of the year in which notification is issued. There shall be no maximum age limit.