Supreme Court - Daily Orders
Thiru C. Vijayarajkumar I.A.S, ... vs M.Balakumar, General Secretary, Tamil ... on 20 January, 2017
Bench: A.K. Sikri, R.K. Agrawal
ITEM NO.43 COURT NO.8 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 1497/2017
(Arising out of impugned final judgment and order dated 24/11/2016
in COP No. 1467/2015 passed by the High Court Of Madras)
THIRU C. VIJAYARAJKUMAR I.A.S,
MANAGING DIRECTOR TAMIL NADU WATER SUPPLY
AND DRAINAGE BOARD Petitioner(s)
VERSUS
M.BALAKUMAR, GENERAL SECRETARY, TAMIL NADU
KUDINEER VADIGAL VARIYA OOLIYAR
MATHIYA AMAIPU (CITU) Respondent(s)
(WITH APPLN. (S) FOR PERMISSION TO FILE LENGTHY LIST OF DATES AND
INTERIM RELIEF AND OFFICE REPORT)
Date : 20/01/2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Mukul Rohatagi, AG
Mr. C. Paramasivam, Adv.
Mr. M. Yogesh Kanna,Adv.
Ms. Nithya, Adv.
For Respondent(s) Mr. G. Sivabala Murugan, Adv.
Ms. Vandana, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Adjourned by eight weeks to await the decision in the Curative Petition which is filed by the petitioner as well as the decision in special leave petition (c) no. 26465 of 2015.
In the meantime, there shall be stay of the contempt proceedings.
Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2017.01.21 12:30:14 IST Reason: (Ashwani Thakur) (Mala Kumari Sharma) COURT MASTER COURT MASTER