Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttarakhand - Section

Section 24 in Uttarakhand Water Management and Regulatory Act, 2013

24. Penalties and proceedings not to prejudice other actions.

- All proceeding and actins against a person under this Act shall be in addition to and not in derogation of any proceeding or action under any other law for the time being in fore.Chapter - V Accounts, Audit and Report