Section 2(1)(iv) in The Orissa Agricultural Produce Markets Act, 1956

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State of Odisha - Subsection

Section 2(1)(iv) in The Orissa Agricultural Produce Markets Act, 1956

(iv)[ "Director" means the person appointed as Director of Agricultural Marketing for the State of Orissa and includes a Joint Director, Deputy Director and any other officers appointed by the State Government for the purposes of the Act ;] [Substituted vide Act No. 27 of 1984, Section 2 (i) (a).]

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State of Odisha - Subsection

Section 2(1)(iv) in The Orissa Agricultural Produce Markets Act, 1956