Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 181(2)] [Section 181] [Entire Act] State of Punjab - Subsection Section 181(2)(a) in The Punjab Panchayati Raj Act, 1994 (a)examine and approve the budget of Panchayat Samiti in the manner laid down in section 142;