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Calcutta High Court (Appellete Side)

C&Cr vs Md. Zakir Hossain & Anr on 15 February, 2022

Author: Subhasis Dasgupta

Bench: Subhasis Dasgupta

15.02.2022 Item No.28 Ct. No.7 AGM RKB F.M.A.T.250 of 2020 CAN 1 of 2021 (Old CAN 2345 of 2020) CAN 2 of 2020 (Old CAN 2346 of 2020) CAN 3 of 2020 (Old CAN 2347 of 2020) (Via Video Conference) Md. Danial Hossain C&CR Vs. Md. Zakir Hossain & Anr Nobody appears for the appellant either physically or in virtual mode.

Several dates got adjourned without any steps being taken for and on behalf of the appellant.

There is no use of keeping this matter listed any more.

The matter to go out of list presently, with liberty to mention for inclusion in the list upon notice to the other side.

(Subhasis Dasgupta, J. )