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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(2) in The West Bengal Acupuncture System Of Therapy Act, 1996.

(2)The Vice-President shall hold office for the period mentioned in section 10 :Provided that a Vice-President shall cease to hold office if he ceases to be a member of the Council.