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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Tripura - Subsection

Section 46(1)(c) in Tripura Panchayats Act, 1993

(c)exercise administrative supervision and control over the work of the staff of the Gram Panchayat and the officers and employees whose services may be placed at the disposal of the Gram Panchayat by the State Government ;