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Bombay High Court

Pidilite Industries Limited vs Chiripal Industries Limited on 28 June, 2021

Author: G.S. Patel

Bench: G.S. Patel

              21-IAL12828-2021 IN COMIPL12818-2021 WITH LPETNL12825-2021.DOC




 Shephali



      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             ORDINARY ORIGINAL CIVIL JURISDICTION
                     IN ITS COMMERCIAL DIVISION
            INTERIM APPLICATION (L) NO. 12828 OF 2021
                                         IN
             COMMERCIAL IP SUIT (L) NO. 12818 OF 2021
                                      WITH
                LEAVE PETITION (L) NO. 12825 OF 2021


 Pidilite Industries Ltd                                                ...Plaintiff
        Versus
 Chiripal Industries Ltd                                           ...Defendants


 Mr Hiren Kamod, with Nishad Nadkarni, Aasif Navodia &
       Khushboo Jhunjhunwala, i/b Khaitan & Co., for the Plaintiff.
 Dr Birendra Saraf, Senior Advocate,with Kunal Kanungo,
       Himanshu Deora & Rahul Punjabi, i/b S Venkateshwar, for the
       Defendants.


                               CORAM: G.S. PATEL, J
                                      (Through Video Conferencing)
                               DATED: 28th June 2021
 PC:-


 1.

Heard through video conferencing.

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2. Affidavit in Reply is to be filed and served on or before 7th July 2021. Affidavit in Rejoinder, if any, is to be filed and served on or before 14th July 2021.

3. List the matter on 22nd July 2021.

4. All concerned will act on production of an ordinary copy of this order.

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