Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Union of India - Subsection Section 14(iv) in Statute of the Indian Institute of Engineering Science and Technology, Shibpur Statute, 2017 (iv)taking action in emergent cases and to inform the Board of such action for confirmation and ratification.
