Supreme Court - Daily Orders
Asha Devi And Ors. vs New India Insurance Co.Ltd.And Ors. on 12 December, 2017
Bench: J. Chelameswar, Sanjay Kishan Kaul
ITEM NO.6 COURT NO.2 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 34175/2017
(Arising out of impugned final judgment and order dated 27-02-2017
in MA No. 895/2005 passed by the High Court Of M.p At Gwalior)
ASHA DEVI AND ORS. Petitioner(s)
VERSUS
NEW INDIA INSURANCE CO.LTD.AND ORS. Respondent(s)
(FOR EXEMPTION FROM FILING O.T. ON IA 119881/2017)
Date : 12-12-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Lakhan Singh Chauhan,Adv.
Mr. Ranjit Kumar Sharma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed. Pending application(s), if any, stand disposed of.
(OM PARKASH SHARMA) (SNEH LATA SHARMA)
AR CUM PS BRANCH OFFICER
Signature Not Verified
Digitally signed by DEEPAK
MANSUKHANI
Date: 2017.12.12 17:20:33 IST
Reason: SIGNER CARD OF
MR. DEEPAK MANSUKHANI
IS BEING USED BY MR. O.P.
SHARMA