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[Cites 0, Cited by 0] [Section 91(5)] [Section 91] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 91(5)(c) in The Jammu and Kashmir Electricity Act, 2010

(c)provide that any rights and liabilities stipulated or described in the scheme shall be enforceable by or against the transferor or the transferee;