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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2) in The Central Electricity Regulatory Commission (Conduct Of Business) Regulations, 1999

(2)The Commission may appoint consultants to assist the Commission in the discharge of its functions. The terms and conditions of appointment of consultants shall be determined by the Commission at its meetings from time to time.