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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(4) in The Central Sales Tax (Punjab) Rules, 1957

(4)A nominal fee of 50 paise per declaration shall be charged either in cash or through treasury receipt. The account of such receipts shall be maintained by the designated branch of Department of Excise and Taxation.