Madhya Pradesh High Court
Indu Prakash Mishra vs Central Bureau Of Investigation on 21 March, 2018
THE HIGH COURT OF MADHYA PRADESH
CRA-2328-2018
(INDU PRAKASH MISHRA Vs CENTRAL BUREAU OF INVESTIGATION)
1
Jabalpur, Dated : 21-03-2018
Mr. M. Choubey, learned counsel for the appellant.
Mr. Sandeep Shukla, learned counsel for the respondent.
Let record of the Court below be called. List the case after four weeks.
e sh (SUSHIL KUMAR PALO) ad JUDGE Digitally signed by RAJESH T Pr a MAMTANI hy Date: 2018.03.23 13:01:56 +05'30' RM ad M of rt ou C h ig H