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Madhya Pradesh High Court

Indu Prakash Mishra vs Central Bureau Of Investigation on 21 March, 2018

               THE HIGH COURT OF MADHYA PRADESH
                          CRA-2328-2018
                (INDU PRAKASH MISHRA Vs CENTRAL BUREAU OF INVESTIGATION)


   1
   Jabalpur, Dated : 21-03-2018
          Mr. M. Choubey, learned counsel for the appellant.
          Mr. Sandeep Shukla, learned counsel for the respondent.

Let record of the Court below be called. List the case after four weeks.

e sh (SUSHIL KUMAR PALO) ad JUDGE Digitally signed by RAJESH T Pr a MAMTANI hy Date: 2018.03.23 13:01:56 +05'30' RM ad M of rt ou C h ig H