Section 31 in The Shivraj Fine Art Litho Works (Acquisition And Transfer Of Undertaking) Act, 1984
31. Power to remove difficulties.
If any difficulty arises in giving effect to the provisions of this Act, the State Government may, by order, not inconsistent with the provisions of this Act, remove the difficulty:Provided that, no such order shall be made after the expiry of the period of two years from the date of commencement of this Act.
