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[Cites 0, Cited by 0] [Section 90(19)] [Section 90] [Entire Act]

State of Assam - Subsection

Section 90(19)(v) in Assam Panchayat Act, 1994

(v)sanctioning and distributing of pension for widows, old and physically disabled destitute and allowances for unemployed and couples of inter caste marriages in which one party is member of a Scheduled Castes or Scheduled Tribes;