Gujarat High Court
Shankrabhai Kalabhai Rabari vs State Of Gujarat & 2 on 13 October, 2011
Author: Rajesh H. Shukla
Bench: Rajesh H.Shukla
SCR.A/2272/2011 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CRIMINAL APPLICATION No. 2272 of 2011
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SHANKRABHAI KALABHAI RABARI - Applicant(s)
Versus
STATE OF GUJARAT & 2 - Respondent(s)
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Appearance :
MR PP MAJMUDAR for Applicant(s) : 1,
MR HL JANI, ADDL. PUBLIC PROSECUTOR for Respondent(s) : 1,
None for Respondent(s) : 2 - 3.
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CORAM : HONOURABLE MR.JUSTICE RAJESH H.SHUKLA
Date : 13/10/2011
ORAL ORDER
Notice to the respondents returnable on 24.11.2011. Learned APP Mr. HL Jani waives service of notice for respondent No. 1-State. Respondents Nos. 2 & 3 permitted to be served through the concerned Police Station.
(Rajesh H. Shukla, J.) (hn)