Supreme Court - Daily Orders
M/S Gena Marketing Pvt. Ltd. vs Somnath Guin on 12 August, 2016
Bench: A.K. Sikri, N.V. Ramana
ITEM NO.22 COURT NO.10 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) Nos. 6057-6058/2016
(Arising out of impugned final judgment and order dated 16/02/2016
in CRR No. 2306/2015 and CRR No. 2307/2015 passed by the High Court
of Calcutta)
M/S GENA MARKETING PVT. LTD. & ANR. Petitioner(s)
VERSUS
SOMNATH GUIN Respondent(s)
(With appln. (s) for exemption from filing c/c of the impugned
judgment, interim relief and office report)
Date : 12/08/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s)
Mr. Ajay Kapoor, Sr. Adv.
Mr. Shaurya Sahay, Adv.
Mr. Ankit Rajgarhia, Adv.
Mr. Amit Kumar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petitions are dismissed.
(Nidhi Ahuja) (Tapan Kr. Chakraborty)
Court Master Court Master
Signature Not Verified
Digitally signed by
NIDHI AHUJA
Date: 2016.08.13
12:39:19 IST
Reason: