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State of Himachal Pradesh - Section

Section 1 in The Himachal Pradesh Housing and Urban Development Authority Act, 2004

1. Short title, extent and commencement.

(1)This Act may be called the Himachal Pradesh Housing and Urban Development Authority Act, 2004.
(2)It extends to whole of the State of Himachal Pradesh.
(3)It shall come into force on such date as the State Government may by notification, appoint.