Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 3] [Entire Act] NCT Delhi - Subsection Section 3(1) in Delhi Finance Commission Act, 1994 (1)The Finance Commission shall consist of a Chairman and such number of members not being less than two and more than four, as the Government may determine.
