Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1)(c) in The Orissa Essential Commodities (Requisitioning of Stocks) Order, 1979

(c)stop and search forthwith with such aid or assistance as may be necessary, any person or vehicle or vessel or animal used or suspected to be used for delivery of the essential commodities from any place or premises where he has reason to believe that the essential commodities are stored;