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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Meghalaya - Subsection

Section 11(2)(iv) in The Meghalaya Cinemas (Regulation) Rules

(iv)A clearance certificate from the Superintendent of Taxes of the area concerned to the effect that no amounts of tax due under the Meghalaya Amusement and Betting Tax Act 1939, has remained unpaid.