Punjab-Haryana High Court
State Of Haryana And Another vs The Rishab Co-Operative House Building ... on 7 September, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 3942 of 2006 (O&M)
State of Haryana and another
....... Appellants
Versus
The Rishab Co-Operative House Building Society Limited
...... Respondent
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Ashish Gupta, AAG, Haryana.
None for the land owner.
RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.5042 of 2001, titled as State of Haryana and another Versus Jarnail Singh.
(RAJESH BINDAL) 07.09.2010 JUDGE sarita