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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Meghalaya - Subsection

Section 60(d) in The Meghalaya Cinemas (Regulation) Rules

(d)An emergency lighting system consisting of cloze oil lamps may be approved, provided such lamps are always kept trimmed and burning during the whole of any performance and afford sufficient illumination. In the opinion of the competent authority of the Department of Electricity. Each attendant shall carry an efficient electric torch or lamp.