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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(a) in The Rajasthan Warehouses Rules, 1960

(a)furnish to the prescribed authority security deposit in cash or public securities assessed at the rate of Rs. 25/- per 100 cubic feet of the storage capacity subject to a minimum of Rs. 3000/- and execute a bond in Form No. 4 for the observance of the conditions and obligations arising out of his business as warehouseman, or