Section 22(1) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014
(1)The following shall be the authorities of the University namely(a)The Board of Governors;(b)The Board of Management;(c)The Academic Council;(d)The Finance Committee ; and(e)Such other authorities as may be declared by the Statutes to be the authorities of the University ;
