Madras High Court
R.Neela vs The District Collector on 29 November, 2024
W.P.(MD) No.28629 of 2024
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 29.11.2024
CORAM:
THE HONOURABLE MRS.JUSTICE N.MALA
W.P.(MD) No.28629 of 2024
R.Neela ... Petitioner
-vs-
1.The District Collector,
The District Collector Office,
Pudukkottai District.
2.The Tahsildar,
Kulathur Taluk,
Pudukkottai District.
3.Taluk Surveyor,
Kulathur Taluk,
Pudukkottai District.
4.S.Athappan
5.R.Latharaju
6.R.Lakshmi
7.S.Bhuvanasundaran Nayagam ... Respondents
PRAYER: Writ Petition is filed under Article 226 of the Constitution of India,
praying for issuance of a writ of mandamus, to direct respondents especially
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Page 1 of 4
https://www.mhc.tn.gov.in/judis
W.P.(MD) No.28629 of 2024
3rd respondent to survey the land in Survey no.143/5B, measuring 1278
square feet in Plot No.80 in Maathur Village, Kulathur Taluk, Pudukottai
District, and fix the four boundary by considering the application vide
payment challan, dated 27.03.2024.
For Petitioner : Mr.M.Karthick
For Respondents 1 to 3 : Mr.A.Kannan,
Addl.Govt.Pleader.
ORDER
Learned counsel for the petitioner seeks permission of the Court to withdraw this Writ Petition with liberty to file a fresh Writ Petition. He has also made an endorsement in the case bundle to that effect.
2. In view of the above submission and endorsement, this Writ Petition is dismissed, as withdrawn, with liberty as prayed for. No costs.
29.11.2024 NCC : Yes / No Index : Yes / No Internet : Yes / No dixit ____________ Page 2 of 4 https://www.mhc.tn.gov.in/judis W.P.(MD) No.28629 of 2024 To:
1.The District Collector, The District Collector Office, Pudukkottai District.
2.The Tahsildar, Kulathur Taluk, Pudukkottai District.
3.Taluk Surveyor, Kulathur Taluk, Pudukkottai District.
____________ Page 3 of 4 https://www.mhc.tn.gov.in/judis W.P.(MD) No.28629 of 2024 N.MALA, J.
dixit W.P.(MD) No.28629 of 2024 29.11.2024 ____________ Page 4 of 4 https://www.mhc.tn.gov.in/judis