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State of Uttar Pradesh - Section
Section 29 in The U.P. Fisheries (Gazetted) Service Rules, 1993
29. Savings.
- Nothing in these rules shall affect reservations and other concessions required to be provided for the candidates belonging to the Scheduled Castes, Scheduled Tribes and other special categories of persons in accordance with the orders of the Government issued from time to time in this regard.Appendix[See Rule 4 (2) and Rule 23 (2)]| Serial No. | Name of post | Number of posts | Scale of pay* | ||
| Permanent | Temporary | Total | |||
| 1 | 2 | 3 | 4 | 5 | 6 |
| 1. | Director of Fisheries | 1 | ... | 1 | Rs. 4,500-150-5,700. |
| 2. | Joint Director, Fisheries | ... | 1 | 1 | Rs. 3,200-100-3,500-125-4,875. |
| 3. | Deputy Director, Fisheries | 9 | 5 | 14 | Rs. 3,000-100-3,500-125-4,500. |
| 4. | Assistant Director, Fisheries | 37 | 6 | 43 | Rs. 2,200-75-2,800-EB.-100-4,000. |
| 5. | Chemist | 1 | ... | 1 | Rs. 1,600-50-2,300-E.B.-60-2,660. |
| 6. | Lecturer | 2 | ... | 2 | Rs. 1,600-50-2300-EB-60-2,660. |