Section 5A in The Special Economic Zones Rules, 2006
5A. [ Infrastructure requirements relating to information technology, Bio-technology, Research and Development facilities, Fabless Semi-conductor Industry and Electronic Manufacturing Services. [Inserted by Notification No. G.S.R. 2(E), dated 26.12.2016 (w.e.f. 10.2.2006).]
- In case of a Special Economic Zone relating to information technology, Bio-technology, Research and Development facilities, Fabless Semi-conductor Industry and Electronic Manufacturing Services, the following facilities shall be ensured, namely:-(a)twenty-four hours uninterrupted power supply at stable frequency in the zone;(b)reliable connectivity for uninterrupted and secure data transmission;(c)provision for central air-conditioning system; and(d)a ready to use, furnished plug and pay facility for end users.]
