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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(2) in The Rajasthan Homoeopathic Medicine Rules, 1971

(2)Members of the Board, other than Chairman shall be entitled to inspection of the document of the Board, on the following conditions:-
(a)The member shall give notice of three clear working days to the Registrar.
(b)The members shall state the document be desires to inspect.
(c)Inspection shall be allowed during office hours within the premises of the Board.