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Punjab-Haryana High Court

Punjab State Electricity Board vs Balwant Singh And Another on 30 September, 2013

Author: Rajesh Bindal

Bench: Rajesh Bindal

                           IN THE HIGH COURT OF PUNJAB AND HARYANA
                                        AT CHANDIGARH


                                                                RFA No.1506 of 1996 (O&M)

            Punjab State Electricity Board
                                                                              .....Appellant
                                                      Versus

            Balwant Singh and another
                                                                             ......Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. M.L. Saini, Advocate for the appellant.

Mr. L.C. Aggarwal, Assistant Advocate General, Punjab.

RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.1505 of 1996, titled as Punjab State Electricity Board Vs. Ram Kishan and another.

(RAJESH BINDAL) JUDGE 30.09.2013 sarita Rani Sarita 2013.10.03 10:18 I attest to the accuracy and integrity of this document Chandigarh