Punjab-Haryana High Court
Punjab State Electricity Board vs Balwant Singh And Another on 30 September, 2013
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.1506 of 1996 (O&M)
Punjab State Electricity Board
.....Appellant
Versus
Balwant Singh and another
......Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. M.L. Saini, Advocate for the appellant.
Mr. L.C. Aggarwal, Assistant Advocate General, Punjab.
RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.1505 of 1996, titled as Punjab State Electricity Board Vs. Ram Kishan and another.
(RAJESH BINDAL) JUDGE 30.09.2013 sarita Rani Sarita 2013.10.03 10:18 I attest to the accuracy and integrity of this document Chandigarh