Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 46 in Ras Bihari Bose Subharti University Act, 2016 46. Fees. - The fees charged for different academic programs shall be decided by the finance committee in accordance with laws for the time being in force.
