Section 356(15) in Rules of the High Court of Judicature for Rajasthan, 1952

[Cites 0, Cited by 0] [Section 356] [Entire Act]

(15)the undermentioned railway officers-

(i)Divisional Superintendent:

(ii)District Engineer:

(iii)Station Masters and Assistant Station Masters:

(iv)Permanent Way Inspectors;

(v)Locomotive Foremen and Engine Drivers;

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