Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] Union of India - Subsection Section 66(3B) in The Coal Mines Provident Fund Scheme (3B)The receipt of the person to whom any payment is made under subparagraph (3) and (3A) shall be sufficient discharge of the liability of the Fund in respect of the amount paid to him.]
