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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1) in The U.P. Information Service Rules, 1982

(1)Assistant Director. - (i) 50% posts by direct recruitment through the Commission. ..
(ii)50% post by promotion in consultation with the Commission from amongst the following ;
(a)Such permanent Press Release Officer and Feature Writers as have put in at least five years' service as Press Release Officer/Feature Writer.
(b)Such permanent Information Officer as have put in at least five years' service as Information Officer.
(c)Such permanent District Information Officers as have put in at least five years' service as District Information Officers.
(d)Such permanent Superintendents of the Departments as have put in at least five years' service as Superintendent.