Section 29(4) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958
(4)The Board may approve any such draft as is referred to in sub-section (3) and pass the Statute or reject it or return it to the Academic Council for reconsideration cither in whole or in part, together with any amendments which it may suggest.
