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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(1) in Bihar Urban Local Body (Community Participation) Rules, 2013

(1)Preparation of a Calendar. - At the first meeting of the Ward Committee for each budget year, the Ward Committee shall decide upon specific obligatory agenda for each of the monthly meetings of the Ward Committee, for the remaining months in that year, in addition to the specific obligatory agenda for the first meeting of the following budget year.Nothing in sub rule (1) shall prevent:
(i)the convener of a Ward Committee from adding additional agenda for any meeting of the Ward Committee with the approval of the Chairperson.
(ii)any other member of the Ward Committee, at a meeting of the Ward Committee, from moving a resolution to add to the specific obligatory agenda decided upon for the meeting in question or any subsequent meeting.