Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77(3)] [Section 77] [Entire Act] Union of India - Subsection Section 77(3)(d) in Indian Companies Act, 1913 (d)the names, addresses and descriptions of the directors, auditors (if any), managers (if any) and secretary of the company ;