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State of Madhya Pradesh - Section

Section 44B in The M.P. Irrigation Act, 1931

44B. Water-rate for utilization of drain out water from submerging tank.

- The permanent holders and occupiers of land situate outside the boundary of a submerging tank who utilise water discharged from the sluice and escapes of the said tank for purpose of cultivation shall be liable to pay water-rate at such rates as may be prescribed.]