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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(q) in Krishnaguru Adhyatmik Visvavidyalaya Act, 2017

(q)"Recognised Institution" means an institution other than a constituent or affiliated institution rccognised by the University and includes an institution deemed to be rccognised under section 6(xii) and section 7;