Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Arunachal Pradesh - Subsection Section 77(2) in Arunachal Pradesh Panchayat Raj Act, 1997 (2)An Anchal Samiti shall exercise such other powers, l3erform such other functions or discharge such other duties as the State Government may, by general or special order, direct.
