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Sterlite Opticals Technologies Ltd. vs Commissioner Of Customs & Central ... on 3 May, 2017

Bench: Dipak Misra, A.M. Khanwilkar, Mohan M. Shantanagoudar

      ITEM NO.101                                 COURT NO.2                 SECTION IIIB

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                                      Civil Appeal No(s).      2869/2007

      STERLITE OPTICALS TECHNOLOGIES LTD.                                  Appellant(s)

                                                      VERSUS

      COMMISSIONER OF CUSTOMS & CENTRAL EXCISE                             Respondent(s)

      (with appln. (s) for vacating stay and vacating stay)

      WITH

      T.C.(C) No. 22/2011

      Date : 03/05/2017 This appeal was called on for hearing today.

      CORAM :                HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE A.M. KHANWILKAR
                             HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR

      For Appellant(s)                 Mr.   S.K. Bagaria, Adv.
                                       Mr.   Rohan Shah, Adv.
                                       Mr.   Rohit Jain, Adv.
                                       Mr.   Somnath Shukla, Adv.
                                       Mr.   Udit Jain, Adv.
                                       Mr.   Dhruv Bhattacharya, Adv.
                                       Mr.   K. Ajit Singh, Adv.
                                       Mr.   Praveen Kumar, AOR

                                       Mr. B. Krishna Prasad, AOR

      For Respondent(s)                Mr.   K. Radhakrishnan, Sr. Adv.
                                       Mr.   A.K. Panda, Sr. Adv.
                                       Ms.   Nisha Bagchi, Adv.
                                       Mr.   Arijit Prasad, Adv.
                                       Ms.   Pooja Sharma, Adv.
                                       Mr.   B. Krishna Prasad, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Hearing resumed.

Put up for further hearing on 4.7.2017.

(Gulshan Kumar Arora) (H.S. Parasher) Court Master Court Master