Allahabad High Court
Suhail Akhtar Ansari vs The Vice Chancellor Allahabad ... on 18 January, 2010
Author: Dilip Gupta
Bench: Dilip Gupta
Court No. - 39 Case :- WRIT - C No. - 48964 of 2000 Petitioner :- Suhail Akhtar Ansari Respondent :- The Vice Chancellor Allahabad University & Others Petitioner Counsel :- R.P.Sharma Respondent Counsel :- R.G.Tripathi,A.K.Goyal,S.C. Hon'ble Dilip Gupta,J.
List has been revised. No one appears to press the petition. This petition was filed in the year 2000 with regard to the examination concerned.
The writ petition has been rendered infructuous by lapse of time. It is, accordingly, dismissed. Interim order, if any, stands vacated. Order Date :- 18.1.2010 NSC