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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Bihar - Subsection

Section 84(2)(v) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(v)Committee members, Advisory Board/Inspection Team members and process all such applications as directed by the State Child Protection Unit or the State Government from time to time.