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[Cites 0, Cited by 0] [Section 14B] [Entire Act]

State of Punjab - Subsection

Section 14B(4) in The Punjab Land Improvement Schemes Act, 1963

(4)All questions before the District Level Committee shall be decided according to the opinion of the majority of the members present and voting. In the case of equality of votes, the Chairman shall have a second or casting vote.]